INDERJEET SINGH,ASHOK KUMAR JAIN

149 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• M/S. VXA GLOBAL LLP v. UNION OF INDIA — Rajasthan High Court (2026-04-29)
• ASTHA CEMENT PRIVATE LIMITED v. UNION OF INDIA — Rajasthan High Court (2026-04-28)
• GREAT INDIA CEMENT PRIVATE LIMITED v. UNION OF INDIA — Rajasthan High Court (2026-04-28)
• DELCO SWITCH GEARS PRIVATE LIMITED v. UNION OF INDIA — Rajasthan High Court (2026-04-27)
• PRINCIPAL COMMISSIONER OF INCOME TAX v. LOKENDRA KHANDELWAL — Rajasthan High Court (2026-04-24)
• M/S. SEASONS PARK v. UNION OF INDIA — Rajasthan High Court (2026-04-24)
• ROHIT KUMAR BANSAL SON OF SHRI SANJU RAM BANSAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-24)
• M/S ORIENT CRAFT LIMITED v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-23)
• NEELAM KANWAR @ NEELU KANWAR W/O SHRI HIMMAT SINGH SHEKHAWAT, D/O SHRI BHAWANI SINGH v. HIMMAT SINGH SHEKHAWAT S/O SHRI MAHENDRA SINGH SHEKHAWAT — Rajasthan High Court (2026-04-23)
• CHIEF POSTMASTER GENERAL v. NARESH KUMAR S/O LATE SHRI JANARDAN DAS — Rajasthan High Court (2026-04-22)