INDERJEET SINGH,ANAND SHARMA (V. J.)

34 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SMT NIRMALA DEVI D/O SHRI RAM BABU, WIFE OF TARA CHAND SINGHAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-30)
• SUVITA DEVI D/O. SHRI KRIPAL SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-30)
• SANJAY SINGHAL, ADVOCATE SON OF SHRI TARA CHAND SINGHAL, ADVOCATE v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-30)
• SHAKUNTALA DEVI W/O UMA SHANKAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-30)
• PHULWAR SINGH S/O SHRI KEDAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-30)
• SUSHILA SINGHAL W/O LATE SHRI GIRDHARI LAL SINGHAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-30)
• RAMESHWAR DAYAL TIWARI S/O. SHRI BADRI PRASAD TIWARI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-30)
• GHANSHYAM SINGHAL S/O SHRI SURAJ MAL SINGHAL v. M/S S.N.G. REAL ESTATE PVT. LTD. — Rajasthan High Court (2025-05-28)
• PRESIDENT, RAJASTHAN SECRETARIAT EMPLOYEE UNION v. M/S. AMBERWALLA — Rajasthan High Court (2025-05-28)
• DHARAM RAJ NAYAK SON OF SHRI SHANKAR LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-28)