INDERJEET SINGH,ANAND SHARMA

151 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• NARENDRA KUMAR SHARMA S/O SH. MURARI LAL SHARMA, v. PANKAJ BADGURJAR, SUB DIVISIONAL OFFICER, — Rajasthan High Court (2026-01-22)
• ANWAR AHMED SON OF SHRI ALLAH NOOR, v. LIYAKAT ALI KHAN S/O TAJU KHAN, — Rajasthan High Court (2026-01-22)
• RAMSINGH SON OF SHRI RAM KUNWAR SINGH, v. LIYAKAT ALI KHAN S/O TAJU KHAN, — Rajasthan High Court (2026-01-22)
• LIYAKAT ALI KHAN S/O TAJU KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-22)
• LIYAKAT ALI KHAN S/O TAJU KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-22)
• LIYAKAT ALI KHAN S/O TAJU KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-22)
• DR. RAGHUVEER PRASAD VAISHNAV S/O BHAGWAN DASS VAISHNAV, v. SHRI BHAWANI SINGH DETHA, — Rajasthan High Court (2025-11-01)
• MAHESH SINGH S/O SHRI BHAIRU SINGH SANDU v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-01)
• MRS. PRAMILA SRIVASTAVA WIFE OF SHRI ANIL KUMAR SRIVASTAVA v. THE SECRETARY — Rajasthan High Court (2025-09-11)
• DHANRAJ RATHOR S/O DEVISHANKAR RATHORE v. UNION OF INDIA — Rajasthan High Court (2025-09-11)