INDER SINGH UBOWEJA

387 recorded High Court judgment(s) · 2014–2024

Courts

Chhattisgarh High Court

387

ALLOWED	126
DISPOSED OFF	84
DISMISSED	53
DISSMISS FOR DEFAULT/NON-PROSECUTION	38
PARTLY ALLOWED	23
ABATED	17
WITHDRAWN	12
INFRUCTUOUS	11

DIGESHWAR PRASAD SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2024-07-21)
State Of Chhattisgarh v. Manoj Thakur — Chhattisgarh High Court (2024-01-22)
NAGAR NIGAM SAMAST KARMACHARI SANGH v. STATE OF CHHATTISGARH and OTHERS — Chhattisgarh High Court (2019-07-05)
GOVIND KUMAR SAO v. SHRI ASHUTOSH CHAWARE — Chhattisgarh High Court (2018-09-11)
GULREJ SHAH v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2018-07-10)
Smt. Prasuti Bai v. Aditya Kumar Diwan and Ors. — Chhattisgarh High Court (2016-10-25)
Smt. Ekta Dubey v. Neeraj Dubey — Chhattisgarh High Court (2016-05-13)
Smt. Pramila Bai Yadav v. Ishwar Prasad Yadav — Chhattisgarh High Court (2016-05-11)
Duleshwar Prasad Deshmukh v. Smt. Kirtilata Deshmukh — Chhattisgarh High Court (2016-05-11)
Bisahin Bai v. Sandhya Rani — Chhattisgarh High Court (2016-05-10)