ILESH J. VORA, . VIMAL K. VYAS

22 recorded High Court judgment(s) · 2024–2025

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	19
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	1
35-ANY OTHER MODE @ ADM.STAGE	1
31-NOTICE DISCHARGED @ ADM.STAGE	1

MER NAGABHAI CHHAGANBHAI DEDARA v. COMPETENT AUTHORITY SAFEMA/NDPS, MUMBAI — Gujarat High Court (2025-07-18)
PARMAR JAGDISHBHAI KAMSHIBHAI v. STATE OF GUJARAT — Gujarat High Court (2024-08-12)
SUNIL S/O BHATU SHIRSAGAR (PATIL) THRO GORAKH BHIKA NANDAN v. STATE OF GUJARAT — Gujarat High Court (2024-07-10)
DILIPBHAI SOMABHAI MACCHI v. STATE OF GUJARAT — Gujarat High Court (2024-06-12)
ABDULSATTAR ABDULKADAR VEPARI THRO VEPARI ABDUL AZIZ ABDULKADAR v. COMMISSIONER OF POLICE — Gujarat High Court (2024-06-12)
SIDDIK @JAGO FAKIRMOHAMMAD BELIM v. COMMISSIONER OF POLICE — Gujarat High Court (2024-06-12)
CHETAK AJITBHAI CHANDULAL SHAH v. COMMISSIONER OF POLICE — Gujarat High Court (2024-06-12)
VIMAL @ VIKKI @ VIKKI AANDHDO S/O SURESHCHADRA JARIVALAL v. STATE OF GUJARAT — Gujarat High Court (2024-06-12)
PANKAJ @ PANKU S/O ISHWARLAL RANA v. STATE OF GUJARAT — Gujarat High Court (2024-06-12)
IMRANMIYA @ POPAT YAKUBMIYA MALIK v. COMMISSIONER OF POLICE — Gujarat High Court (2024-06-12)