ILESH J. VORA, . SANDEEP N. BHATT

94 recorded High Court judgment(s) · 2025–2025

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	62
37-DISMISSED FOR DEFAULT @ ADMISSION	14
39-RULE DISCHARGED/DISMISSED @ FH	4
56-DISPOSED AT ADMISSION STAGE	3
47-DISPOSAL IN ANY OTHER MODE FH	3
35-ANY OTHER MODE @ ADM.STAGE	2
44-PARTLY ALLOWED @ FH	2
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	2

SUNIL @ TINO POPATBHAI KANTILAL VAGHARI v. STATE OF GUJARAT — Gujarat High Court (2025-05-09)
STATE OF GUJARAT v. VISHNUBHAI @ GABBAR PRAHLADBHAI DANTANI — Gujarat High Court (2025-05-09)
SUNIL @ TINO POPATBHAI KANTILAL VAGHARI v. STATE OF GUJARAT — Gujarat High Court (2025-05-09)
AMIRMIYA KODERMIYA SHEIKH v. STATE OF GUJARAT — Gujarat High Court (2025-05-09)
KANUBHAI @ KISHANBHAI ARVINDBHAI MACHHI - PATEL v. STATE OF GUJARAT — Gujarat High Court (2025-05-09)
VISHNU @ GABBAR PRAHALADBHAI DANTANI v. STATE OF GUJARAT — Gujarat High Court (2025-05-09)
STATE OF GUJARAT v. VISHNUBHAI @ GABBAR PRAHLADBHAI DANTANI — Gujarat High Court (2025-05-09)
MONAL PARESHBHAI PATEL THRO PARESHBHAI NATVARLAL PATEL v. STATE OF GUJARAT — Gujarat High Court (2025-05-09)
VISHNU @ GABBAR PRAHALADBHAI DANTANI v. STATE OF GUJARAT — Gujarat High Court (2025-05-09)
AMIRMIYA KODERMIYA SHEIKH v. STATE OF GUJARAT — Gujarat High Court (2025-05-09)