LexILESH J. VORA, . R. T. VACHHANI
407 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 407 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 194 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 76 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 37 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 27 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 24 |
| 56-DISPOSED AT ADMISSION STAGE | 17 |
| 27-WITHDRAWN @ ADM.STAGE | 11 |
| 44-PARTLY ALLOWED @ FH | 10 |
Recent judgments
- ARJUNBHAI BHIMABHAI BHARAI THRO NAJABHAI DASABHAI KAROTARA v. STATE OF GUJARAT — Gujarat High Court (2026-05-07)
- HIREN S/O ARVINDBHAI MISTRI THRO. HIS FRIEND SUNIL GOTIRAM NIBOLE v. STATE OF GUJARAT — Gujarat High Court (2026-05-07)
- VIKRAMSINH DIWANSINH THRO CHAUHAN MAHIR RAJENDRAKUMAR v. STATE OF GUJARAT — Gujarat High Court (2026-05-07)
- SANGRAM RAKESH SINGH SIKARVAR v. STATE OF GUJARAT — Gujarat High Court (2026-05-07)
- PALKESH @ PALLI KISHANCHAND DHAMECHA THRO LALWANI DIPAKKUMAR GIRDHARILAL v. STATE OF GUJARAT — Gujarat High Court (2026-05-07)
- UPESH @KANO SHANTIBHAI SARVAIYA THRO SARVAIYA RADHIKABEN UPESHKUMAR v. STATE OF GUJARAT — Gujarat High Court (2026-05-07)
- GIRISH @ GIRI SEVAKRAM PAHELWANI THRO MANGTANI RAHUL RAJESHBHAI v. STATE OF GUJARAT — Gujarat High Court (2026-05-07)
- DHARMENDRA @ LALO SAMPATSINH CHAUHAN THRO CHAUHAN MAHIR RAJENDRAKUMAR v. STATE OF GUJARAT — Gujarat High Court (2026-05-07)
- SAGAR @ MALI S/O. JAYRAMBHAI AHIRE THROUGH VIMAL W/O. JAYRAM AHIRE v. STATE OF GUJARAT — Gujarat High Court (2026-05-06)
- IMRAN GAFURBHAI MALANI THRO. IRAN GAFURBHAI MALANI v. DISTRICT MAGISTRATE — Gujarat High Court (2026-05-06)