LexILESH J. VORA, P. M. RAVAL
291 recorded High Court judgment(s) · 2025–2025
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| Gujarat High Court | 291 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 83 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 49 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 36 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 30 |
| 44-PARTLY ALLOWED @ FH | 26 |
| 56-DISPOSED AT ADMISSION STAGE | 17 |
| 27-WITHDRAWN @ ADM.STAGE | 17 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 12 |
Recent judgments
- RAJESH MOHANBHAI SATODIYA (PATEL) v. STATE OF GUJARAT — Gujarat High Court (2025-11-14)
- JAGDISHBHAI ARJANBHAI GONDALIA PATEL v. STATE OF GUJARAT — Gujarat High Court (2025-11-14)
- SHAMBHUBHAI GANDUBHAI KOTADIA PATEL v. STATE OF GUJARAT — Gujarat High Court (2025-11-14)
- BHAVSINGBHAI CHHOTIYABHAI RATHWA v. STATE OF GUJARAT — Gujarat High Court (2025-11-07)
- AMARSINGH ARJUNBHAI DABHI (BAVRI) ABATED v. STATE OF GUJARAT — Gujarat High Court (2025-11-04)
- SHAIKH SAHENAZBANU SALIMUDDIN v. DHAVALJI @ BHAILU BIJALJI THAKOR — Gujarat High Court (2025-11-04)
- AJAYBHAI RAYMALBHAI BADHIA v. STATE OF GUJARAT — Gujarat High Court (2025-11-04)
- VIPULKUMAR NANJIBHAI PRAJAPATI v. STATE OF GUJARAT — Gujarat High Court (2025-11-04)
- NARENDRASINH @ KALU PRAVINSINH GOHIL THRO GOHIL PAYALBEN NARENDRASINH v. STATE OF GUJARAT — Gujarat High Court (2025-11-04)
- SUJANALI SAKIRALI SAIYED THRO VAHIDABANU SAKIRALI SAIYED v. STATE OF GUJARAT — Gujarat High Court (2025-11-04)