LexILESH J. VORA
16,212 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 16212 |
Disposal nature
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 6993 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 1878 |
| 27-WITHDRAWN @ ADM.STAGE | 1783 |
| 28-REJECTED @ ADM.STAGE | 1142 |
| 56-DISPOSED AT ADMISSION STAGE | 1000 |
| 35-ANY OTHER MODE @ ADM.STAGE | 938 |
| 40-WITHDRAWN @ FH | 614 |
| 44-PARTLY ALLOWED @ FH | 500 |
Recent judgments
- AARIFBHAI AKBARALI RAVJANI v. STATE OF GUJARAT — Gujarat High Court (2026-06-05)
- MANGAL MANJIBHAI VAGHELA v. STATE OF GUJARAT — Gujarat High Court (2026-06-05)
- NATVARJI @CHAKO DAJUJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2026-06-05)
- KAMLESHBHAI JENTIBHAI MAKVANA v. STATE OF GUJARAT — Gujarat High Court (2026-06-05)
- RASIKBHAI BABUBHAI VAGHARI v. State of Gujarat — Gujarat High Court (2026-06-05)
- ARIF ISHAKBHAI DAGRA v. STATE OF GUJARAT — Gujarat High Court (2026-06-05)
- MANOJ @ MANIYO VIRKUMAR @ RAJUBHAI KESARI v. STATE OF GUJARAT — Gujarat High Court (2026-06-05)
- HAMIR @HAMLO ARSHIBHAI CHANDRAVADIYA v. STATE OF GUJARAT — Gujarat High Court (2026-06-05)
- ARIF ISHAKBHAI DAGRA v. STATE OF GUJARAT — Gujarat High Court (2026-06-05)
- HARSUKH MOHANBHAI DABHI v. STATE OF GUJARAT — Gujarat High Court (2026-06-05)