IFAQAT ALI KHAN,VIPIN SINHA

1,573 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

1573

Disposed off/Decided on merits	1130
Dismissed on merits	298
Allowed/Partly Allowed on merits	72
Dismiss other than merit(DD/Non Prosec./Abated)	67
(unspecified)	6

VIKASH SHARMA @ SONU TEDHA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
RABIN ALIAS RAVINDRA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
SHANKER LAL KESHARWANI ALIAS CHARANRAJ AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-24)
SANJAY AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
ABHISHEK GUPTA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
GAURAV AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
DIPTY SHARMA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-05-24)
SURAJ SONI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-24)
HARIKESH NARAYAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-24)
VIRENDRA FAUZI AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-24)