IFAQAT ALI KHAN,SUDHIR AGARWAL

548 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

548

Dismissed on merits	388
Allowed/Partly Allowed on merits	62
Dismiss other than merit(DD/Non Prosec./Abated)	55
Disposed off/Decided on merits	43

STATE OF U.P.THRU SECY and ORS. v. RAM SAJEEVAN AND ANR. — Allahabad High Court (2019-01-22)
AQIL RASHEED v. STATE OF U.P.THRU PRINCIPAL SECRETARY and ORS. — Allahabad High Court (2019-01-22)
ABDULLAH KHAN v. UNION OF INDIA THRU MINISTRY OF FINANCE and REVENUE AND ORS. — Allahabad High Court (2019-01-22)
SUBHASH VERMA v. UNION OF INDIA and 2 ORS. — Allahabad High Court (2018-11-20)
GARIMA SINGH v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-10-11)
DR. PRADEEP KUMAR VERMA AND 2 OTHERS v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2018-10-05)
m/s aditya birla fashion and retail ltd. v. State of U.P. and 2 ors — Allahabad High Court (2018-09-18)
m/s guala closures(india) pvt. ltd. v. State of U.P. and 2 ors — Allahabad High Court (2018-09-18)
M/S NAVYUG AIRCONDITIONING v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-09-18)
A/S RAS POLYTEX PVT. LIMITED v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-18)