IFAQAT ALI KHAN,KARUNA NAND BAJPAYEE

771 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

771

Disposed off/Decided on merits	658
Dismissed on merits	110
Allowed/Partly Allowed on merits	2
(unspecified)	1

NARGIS AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-26)
MUSTAFA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-26)
BABU AND 8 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
AZARUDDIN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
MEHDIHASAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
SHRAWAN KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
GAJALA BEGUM AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
DINANATH AND 10 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
SOMVEER AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
RAJA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)