LexIFAQAT ALI KHAN
718 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 718 |
Disposal nature
| Allowed/Partly Allowed on merits | 241 |
| Dismissed on merits | 200 |
| Disposed off/Decided on merits | 147 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 130 |
Recent judgments
- PRADYUM KUMAR v. State of U.P. — Allahabad High Court (2019-05-22)
- HAKIM SINGH v. State of U.P. — Allahabad High Court (2019-05-22)
- YOGESH KUMAR v. State of U.P. — Allahabad High Court (2019-05-22)
- SHARDA DEVI v. State of U.P. — Allahabad High Court (2019-05-22)
- BALIRAM v. State of U.P. — Allahabad High Court (2019-05-22)
- KHURSHEED v. State of U.P. — Allahabad High Court (2019-05-22)
- KRISHNAKANT @ UDAL YADAV v. State of U.P. — Allahabad High Court (2019-05-22)
- DEEPAK v. State of U.P. — Allahabad High Court (2019-05-22)
- RANJEET SINGH v. State of U.P. — Allahabad High Court (2019-05-22)
- SRAVAN AND ANOTHER v. State of U.P. — Allahabad High Court (2019-05-22)