I.S.MEHTA

1,740 recorded High Court judgment(s) · 2013–2024

Courts

Disposal nature

Recent judgments

• FUTURE GENERALI INDIA INSURANCE CO LTD v. RAM SAKHEE & ORS (MAHAGUN REAL ESTATE PVT LTD ) — Delhi High Court (2024-10-29)
• THE NEW INDIA ASSURANCE COMPANY LTD v. JAGATAREN DEVI & ORS — Delhi High Court (2020-01-24)
• NARESH KUMAR v. PRESIDING OFFICER LABOUR COURT — Delhi High Court (2020-01-08)
• NARESH KAUSHIK & ANR v. JITENDER MALIK (BAJAJ ALLIANZ GENERAL INS CO LTD) — Delhi High Court (2019-11-28)
• UTTARAKHAND ROADWAYS CORPORATION v. MOHD SHAMSHAD ALI & ORS — Delhi High Court (2019-09-06)
• MALKHAN SINGH & ORS. v. FINANCIAL COMMISSIONER , DELHI & ORS. — Delhi High Court (2019-08-21)
• HARI SINGH & ORS v. SAVITRI DEVI & ORS — Delhi High Court (2019-08-21)
• ARSHAD NAZIR v. THE STATE & ANR — Delhi High Court (2019-08-13)
• OMBIR SINGH v. POONAM — Delhi High Court (2019-08-13)
• ARSHAD NAZIR v. THE STATE & ANR — Delhi High Court (2019-08-13)