I. P. MUKERJI, SUBHENDU SAMANTA

101 recorded High Court judgment(s) · 2018–2024

Courts

Disposal nature

Recent judgments

• HUMAYUN KABIR MOLLA@ MD HUMAYUN KABIR MOLLA & ANR v. THE NATIOHAL HIGHWAYS AUTHORITY OF INDIA & ANR — Calcutta High Court (2024-04-25)
• AJIT KUMAR DUTTA & ORS v. THE NATIONAL HIGHWAYS AUTHORITY PROJECT IMPLEMENTATION & ANR — Calcutta High Court (2024-04-25)
• MANU DAS v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS — Calcutta High Court (2024-04-25)
• NHAI v. AJIT KR. DUTTA & ORS. — Calcutta High Court (2024-04-25)
• THE NHA OF INDIA v. HUMAYUN KABIR MOLLA & ORS — Calcutta High Court (2024-04-25)
• THE NATIONAL HIGHWAYS AUTHORITY OF INDIA v. NASIRUDDIN SK & ORS — Calcutta High Court (2024-04-25)
• THE NATIONAL HIGHWAYS AUTHORITY OF INDIA v. JAKARIA SK. & ORS — Calcutta High Court (2024-04-25)
• THE NATIONAL HIGHWAYS AUTHORITY OF INDIA v. MANUYARA BIBI & ORS — Calcutta High Court (2024-04-25)
• MANUARA BIBI & ORS v. THE NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR — Calcutta High Court (2024-04-25)
• KHELAI CHANDI MELA COMMITTEE AND ORS v. TAMIL OVIYA AND ORS — Calcutta High Court (2024-01-19)