I. P. MUKERJI, MD. NIZAMUDDIN

302 recorded High Court judgment(s) · 2007–2024

Courts

Calcutta High Court

302

DISPOSED	177
ALLOWED	52
DISMISSED	46
DISMISSED AS NOT PRESSED	12
REJECTED	9
DISMISSED FOR DEFAULT	3
DISMISSED AS WITHDRAWN	2
DISMISSED FOR NON PROSECUTION	1

GIRIJA MOHAN ROY & ORS v. MANISH JAIN — Calcutta High Court (2024-02-09)
SUBODH KR. DUTTA & ANR. v. NABENDU ROY & ANR. — Calcutta High Court (2024-02-09)
KANAILAL PATEL AND COMPANY v. SARITA SINGH AND ORS — Calcutta High Court (2024-02-09)
RAMANUJ PRASAD & ORS. v. ANIL KUMAR JHA CHAIRMAN CUM M.D. COAL INDA LTD & ORS. — Calcutta High Court (2023-03-17)
M/S S.B.I.W STEELS (PRIVATE) LIMITED v. STEEL AUTHORITY OF INDIA LIMITED (SAIL) — Calcutta High Court (2022-12-02)
AMBALAL SARABHAI ENTERPRISES LTD v. RAJEEV DAGA AND ANR — Calcutta High Court (2022-01-21)
AMBALAL SARABHAI ENTERPRISE LTD v. SMT. KIRAN ARYA & ORS — Calcutta High Court (2022-01-21)
AMBALAL SARABHAI ENTERPRISE LTD v. SMT. PREM LATA ARYA & ORS. — Calcutta High Court (2022-01-21)
ARANI MUKHOPADHYAY v. NAVENDU RAI — Calcutta High Court (2021-07-23)
STATE OF W B & ANR v. PAM DEVELOPMENTS PVT LTD — Calcutta High Court (2021-06-03)