I. P. MUKERJI, KAUSIK CHANDA

35 recorded High Court judgment(s) · 2019–2022

Courts

Disposal nature

Recent judgments

• SNEHA @ SUNNY PANDEY v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-14)
• BISWARUP GIRI @ BISU v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-01-14)
• PRADEEP KUMAR AGARWAL AND ORS v. SIVERSON TRADE LINK PVT LTD AND ORS — Calcutta High Court (2022-01-11)
• REBA ROY v. SOMNATH ROY & ORS — Calcutta High Court (2022-01-10)
• CHITRA DAS AND ORS v. SIPRA CHAKRABORTY AND ANR — Calcutta High Court (2022-01-10)
• SARASWATI DEVI & ORS. v. DILIP KR. BANERJEE — Calcutta High Court (2022-01-10)
• PAM DEVELOPMENT PVT LTD v. Union of India AND ORS — Calcutta High Court (2022-01-10)
• AMALESH JANA v. AKADASI JANA & ORS — Calcutta High Court (2022-01-10)
• KALIPRASAD MALVIYA v. SMT. SANDHYA BASU MALLICK AND ORS. — Calcutta High Court (2022-01-07)
• SMT. SANDHYA BASU MALLICK v. SMT. ROMA BASU AND ORS. — Calcutta High Court (2022-01-07)