I. P. MUKERJI, HIRANMAY BHATTACHARYYA

35 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• HALIMA BIBI ALIAS HALEMA BIBI v. State of West Bengal — Calcutta High Court (2020-10-08)
• IL AND FS INFRASTRUCTURE DEBT FUND AND ANR. v. WILLIAMSON MAGOR AND COMPANY LIMITED AND ORS. — Calcutta High Court (2020-10-08)
• MASUM MONDAL v. State of West Bengal — Calcutta High Court (2020-10-08)
• SANJOY BISWAS AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-10-08)
• DULAL SARKAR @ DULAL CH. SARKAR & ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2020-10-08)
• MAYA MANDAL @ MAYARANI MANDAL v. State of West Bengal — Calcutta High Court (2020-10-08)
• DHANANJOY ADHIKARY ALIAS DHANANJAY ADHIKARI v. State of West Bengal — Calcutta High Court (2020-10-08)
• RABIUL MOLLA @ BAPPA v. State of West Bengal — Calcutta High Court (2020-10-08)
• STATE OF WEST BENGAL AND ORS v. BHARTI TELEMEDIA LTD — Calcutta High Court (2020-10-08)
• BABU MONDAL AND ANR v. State of West Bengal — Calcutta High Court (2020-10-08)