I. P. MUKERJI, BISWAROOP CHOWDHURY

574 recorded High Court judgment(s) · 2006–2024

Courts

Calcutta High Court

574

DISPOSED	397
ALLOWED	55
DISMISSED	55
DISMISSED AS NOT PRESSED	27
DISMISSED FOR DEFAULT	22
DISMISSED AS WITHDRAWN	14
REJECTED	2
DISMISSED AS NON PROSECUTION	1

VIJAY KUMAR BERLIA v. OM PRAKASH BERLIA AND ORS. — Calcutta High Court (2024-09-30)
VIJAY KUMAR BERLIA FOR SELF AND AS KARTA OF GURDAYAL P BERLIA HUF v. OM PRAKASH BERLIA FOR SELF AND AS KARTA OF OM PRAKASH BERLIA HUF — Calcutta High Court (2024-09-30)
DAMODAR VALLEY CORPORATION v. RELIANCE INFRSTRUCTURE LIMITED — Calcutta High Court (2024-09-27)
RELIANCE INFRASTRUCTURE LTD v. DAMODAR VALLEY CORPORATION — Calcutta High Court (2024-09-27)
SHREELA DAM AND ANR v. MUDDANA VENKAT RAM KRISHNA @ M V RAMKRISHNA AND ORS — Calcutta High Court (2024-09-27)
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY v. DAGCON (INDIA) PRIVATE LIMITED — Calcutta High Court (2024-09-26)
THE BOARD OF TRUSTEES OF THE PORT OF KOLKATA v. M/S. MARINO DREDGCO LIMITED — Calcutta High Court (2024-09-23)
TECHNO SINGAL TUBES PVT. LTD. v. JOGINDER AGARWAL — Calcutta High Court (2024-09-19)
DIRECTOR GENERAL TOWN PLANNING AND ORS v. M/S RANA CHAIRS — Calcutta High Court (2024-09-19)
JAYANTA LALL SEAL v. TRUST ESTATE MUTTY LALL SEAL — Calcutta High Court (2024-09-18)