I. P. MUKERJI, ANIRUDDHA ROY

261 recorded High Court judgment(s) · 2008–2024

Courts

Disposal nature

Recent judgments

• A AND C GLOBAL INFRA PROJECTS PVT LTD v. RAM PARBESH SINGH — Calcutta High Court (2024-05-17)
• STANDARD CHARTERED BANK AND ANR v. TILAK MEHRA AND ORS — Calcutta High Court (2023-10-06)
• UCO BANK v. MD SAHID@MAHAMMAD SAHID & ORS — Calcutta High Court (2022-12-16)
• RG SCIENTIFIC ENTERPRISES v. EMAMI FOUNDATION — Calcutta High Court (2022-09-16)
• STANDARD CHARTERED BANK AND ANR v. TILAK MEHRA AND ORS — Calcutta High Court (2022-07-07)
• SABI KORA AND ANR v. COAL INDIA LTD AND ORS — Calcutta High Court (2022-06-09)
• JALAN INFRASTRUCTURE LLP v. GANNON DUNKERLEY AND CO LTD — Calcutta High Court (2022-05-18)
• EMAMI FOUNDATION v. R G SECINTIFIC ENTERPRISES PVT — Calcutta High Court (2022-05-17)
• GREENTECH IT CITY PVT LTD AND ORS v. KAJAL BANERJEE AND ANR — Calcutta High Court (2022-05-17)
• IN THE GOODS OF SURENDRA NATH SAHA AND RAMESH CHANDRA SAHA v. DAMODAR SAHA — Calcutta High Court (2022-05-13)