I. P. MUKERJI, ANANYA BANDYOPADHYAY

37 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• UTSAV LEPCHA v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-05-08)
• PIKUL HAQUE AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-08)
• MANORANJAN SARKAR@MONORANJAN SARKAR v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-05-08)
• SAIRUL BAJIGAR @ SAIRUL BAZIGAR v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-05-08)
• INDRA MALLICK @ INDRAJIT MALLICK AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-08)
• JAGADISH MANDAL @ SK. JAHIR KANA @ JAGGA v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-04)
• PIR MOHAMMED @ SAMIR DA @ PIR MOHAMMAD v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-04)
• RAGESWARI ROUTH v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-04)
• ANJANA SARKAR DUTTA@ANJANA DUTTA AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-03)
• BIRENDRA RAY v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-05-03)