I.MAHANTY,. S.C.PARIJA

31 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• RUMNA PALACE v. CUTTACK MUNICIPAL CORPORATION — Orissa High Court (2017-04-12)
• ABDUL WAHID v. CUTTACK MUNICIPAL CORPORATION — Orissa High Court (2017-03-01)
• SUSHIL KU.CHETANI v. STATE OF ODISHA — Orissa High Court (2017-03-01)
• ROYAL COURT YARD v. CMC — Orissa High Court (2017-01-25)
• RAISINA v. STATE OF ODISHA — Orissa High Court (2016-11-23)
• ANJUMAN ISLAMIA AHALE SUNNAT-O-JAMAAT v. STATE OF ODISHA — Orissa High Court (2016-11-23)
• CHITTARANJAN BISWAL v. COMMISSIONER,CMC,CUTTACK — Orissa High Court (2016-11-23)
• CHANCHALA SENAPATI v. C.M.C. — Orissa High Court (2016-11-23)
• HOTEL MONALISAPVT. LTD. v. COMMISSIONER,CMC — Orissa High Court (2016-11-23)
• SHREYASHREE NAYAK v. C.M.C. — Orissa High Court (2016-11-23)