I.MAHANTY,. RAGHUBIR DASH

34 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• PRODUCTION MANUFACT. v. STATE — Orissa High Court (2015-08-31)
• M/S.IOT ANWESHA ENGINEERING and CONSTRUCTION LTD. v. DY.COMMISSIONER OF SALES TAX — Orissa High Court (2015-08-31)
• A.D.MUTHAPPA v. GOVT. OF ORISSA — Orissa High Court (2015-08-31)
• DR.ARUN PRADHAN v. STATE OF ODISHA — Orissa High Court (2015-08-31)
• BIBHUTI BHUSAN PRADHAN v. STATE OF ODISHA — Orissa High Court (2015-08-31)
• BIRAJA OIL INDUSTRY v. STATE — Orissa High Court (2015-08-31)
• EASTERN INDIA v. SUPDT.,EXCISE — Orissa High Court (2015-08-31)
• SANGEETA SAHOO v. STATE OF ORISSA — Orissa High Court (2015-08-31)
• M/S.IOT ANWESHA ENGINEERING and CONSTRUCTION LTD. v. DY.COMMISSIONER OF SALES TAX — Orissa High Court (2015-08-31)
• ENAMUL HASSAN KHAN v. STATE OF ODISHA — Orissa High Court (2015-08-31)