I.MAHANTY,. K.R.MOHAPATRA

260 recorded High Court judgment(s) · 2015–2018

Courts

Orissa High Court

260

Disposed Off	190
Withdrawn	38
Dismissed	19
Infructuous	5
Allowed	3
Partly Allowed	2
Not Pressed	2
Dismissed For Default/Non-Prosecution	1

AVIMANYU NAYAK v. STATE OF ORISSA — Orissa High Court (2018-01-09)
DEBASISH MANDAL v. STATE OF ORISSA — Orissa High Court (2017-11-16)
M/S HOTEL SAI KRISHNA v. STATE OF ODISHA — Orissa High Court (2017-11-13)
RABINDRANATH SAMAL v. STATE OF ORISSA — Orissa High Court (2017-11-13)
AJAYA KUMAR SAHOO v. STATE OF ORISSA — Orissa High Court (2017-11-13)
M/S.ASIAN EARTH MOVERS v. COMMISSIONER, CENTRAL EXCISE, CUSTOM AND SERVICE TAX and ORS. — Orissa High Court (2017-11-13)
M/S.ABDUL KHALIQ TRADERS v. SALES TAX OFFICER,JAJPUR — Orissa High Court (2017-11-09)
JITENDRA KUMAR PARIDA v. STATE OF ORISSA — Orissa High Court (2017-11-09)
PUSPALATA MALLICK v. STATE OF ORISSA — Orissa High Court (2017-11-09)
SAMARENDRA JENA v. STATE OF ORISSA — Orissa High Court (2017-11-09)