I.MAHANTY,. D.P.CHOUDHURY

1,453 recorded High Court judgment(s) · 2015–2018

Courts

Orissa High Court

1453

Disposed Off	845
Withdrawn	323
Dismissed	201
Not Pressed	31
Allowed	26
Infructuous	18
Dismissed For Default/Non-Prosecution	5
Rejected	2

PURNA CH.DIGAL v. SHILLA DIGAL@TUBE DIGAL — Orissa High Court (2018-06-29)
AJAY KU.PATI v. SUNITA PANDA@PATI — Orissa High Court (2018-06-29)
HADI SISA v. STATE — Orissa High Court (2018-02-21)
DHIRA HESA v. STATE — Orissa High Court (2018-02-21)
GOURAA MOHAN SINGH v. STATE — Orissa High Court (2018-02-21)
NIRANJAN NAIK v. STATE — Orissa High Court (2017-10-28)
MADHUSUDAN SAHU v. STATE — Orissa High Court (2017-10-28)
ADHISWAR KANHAR v. STATE — Orissa High Court (2017-10-28)
DR.UTTAM KU.SAMANTA v. KIIT UNIVERSITY — Orissa High Court (2017-04-19)
M/S.SABMILLER INDIA v. STATE and ORS. — Orissa High Court (2017-03-29)