I.MAHANTY,. BISWANATH RATH

43 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• BANDITA MISHRA v. RAMA KRISHNA MISHRA — Orissa High Court (2017-07-03)
• RANJAN KU.ROUTRAY v. MADHUMITA MOHANTY@ROUTRAY — Orissa High Court (2017-01-12)
• STATE v. GOVT.OF INDIA — Orissa High Court (2017-01-12)
• KSHIROD CH.PRADHAN v. STATE and ORS. — Orissa High Court (2017-01-12)
• BIJAYA JENA v. PRANABANDHU JENA — Orissa High Court (2017-01-12)
• ARUNA KU LENKA v. AO,SBI,BALICHANDRAPUR — Orissa High Court (2016-11-09)
• M/S.THAKUR ENTERPRISES v. SALES TAX OFFICER — Orissa High Court (2016-11-09)
• A.BHUBANI PATRO v. A.O.-CUM-CM,ANDHRA BANK — Orissa High Court (2016-11-09)
• M/S.UTKAL AUTO SERVICE,JHARSUGUDA v. DY COMMISSIONER OF SALES TAX,JHARSUGUDA — Orissa High Court (2016-11-09)
• M/S.THAKUR ENTERPRISES v. SALES TAX OFFICER — Orissa High Court (2016-11-09)