I.MAHANTY,. BISWAJIT MOHANTY
1,285 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 1285 |
Disposal nature
| Disposed Off | 591 |
| Withdrawn | 447 |
| Dismissed | 115 |
| Addl. Ground | 52 |
| Allowed | 25 |
| Dismissed For Default/Non-Prosecution | 22 |
| Not Pressed | 20 |
| Infructuous | 8 |
Recent judgments
- TAPASWINI PATEL v. NATIONAL THERMAL POWER CORPORATION LTD. — Orissa High Court (2018-10-25)
- PATRA AND BROTHERS v. AUTHORISED OFFICER CUM CM,ALLAHABAD BANK — Orissa High Court (2018-09-11)
- DUSMANT MOHANTY v. STATE OF ODISHA — Orissa High Court (2018-09-10)
- PULIN BIHARI SAHU v. NHAI — Orissa High Court (2018-09-06)
- BARBIL WORKERS UNION v. ASHOK MAHATO — Orissa High Court (2018-09-06)
- BHOLANATH JENA v. COMMNR.ENDOWMENTS — Orissa High Court (2018-08-31)
- CUTTACK CLUB v. STATE OF ORISSA — Orissa High Court (2018-08-24)
- SARASWATI SAHU v. STATE OF ORISSA — Orissa High Court (2018-08-24)
- CENTRAL EXCISE,CUSTO v. M/S.PENTAGON STEELP — Orissa High Court (2018-08-23)
- COMNR.CENTRAL EXCISE v. BHUSHAN STEEL LTD. — Orissa High Court (2018-08-23)
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