I.MAHANTY,. B.N.MAHAPATRA

242 recorded High Court judgment(s) · 2012–2016

Courts

Disposal nature

Recent judgments

• MANAS RANJAN PATRA v. STATE OF ORISSA — Orissa High Court (2016-02-05)
• SEVAK v. STATE and ORS. — Orissa High Court (2015-03-31)
• BINJDAL SPONGE LTD. v. UNION OF INDIA — Orissa High Court (2015-03-30)
• NIRANJAN MEKAP v. STATE and ORS. — Orissa High Court (2015-03-30)
• M/S.VEENA HOUSE v. SALES TAX OFFICER — Orissa High Court (2015-03-30)
• OPGC LTD. v. STATE — Orissa High Court (2015-03-30)
• BALAJI TABACCO STORE v. SALES TAX OFFICER — Orissa High Court (2015-03-18)
• MEDLEY MINERALS INDI v. STATE and ORS. — Orissa High Court (2015-03-18)
• DEEPAK PR.LENKA v. STATE OF ORISSA — Orissa High Court (2015-03-11)
• DR.KEDARNATH NAYAK v. STATE — Orissa High Court (2015-03-04)