I.MAHANTY

150 recorded High Court judgment(s) · 2006–2018

Courts

Disposal nature

Recent judgments

• BAPUNI@BAPUJI ROUT v. STATE OF ODISHA — Orissa High Court (2018-11-02)
• SANU NAYAK@NAIK v. STATE OF ODISHA — Orissa High Court (2018-11-02)
• MENTA@SANTOSH DAS v. STATE OF ODISHA — Orissa High Court (2018-11-02)
• PRADEEP BHATACHARYA v. STATE OF ODISHA — Orissa High Court (2018-11-02)
• SANTOSH SABARA v. STATE OF ODISHA — Orissa High Court (2018-11-02)
• BABUNA@BALARAM SAHOO v. STATE OF ODISHA — Orissa High Court (2018-11-02)
• SATYANARAYAN AGARWALL v. STATE OF ODISHA — Orissa High Court (2018-10-31)
• CHIAN@NIRAKAR PARIDA v. STATE OF ODISHA — Orissa High Court (2018-10-31)
• jitan sahoo@jitu v. STATE OF ODISHA — Orissa High Court (2018-10-31)
• SK JAMIR MOHAMAD v. STATE OF ODISHA — Orissa High Court (2018-10-31)