LexI.M. QUDDUSI , R.S. SHARMA
25 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 25 |
Disposal nature
| DISMISSED | 11 |
| ALLOWED | 7 |
| PARTLY ALLOWED | 5 |
| DISPOSED OFF | 2 |
Recent judgments
- STATE OF CHHATTISGARH v. SUKHIRAM and ANOTHER — Chhattisgarh High Court (2012-05-03)
- SMT. MALLIKA JAIN v. GAURAV JAIN — Chhattisgarh High Court (2012-05-03)
- KISHAN LAL OJHA v. BALI SAHU — Chhattisgarh High Court (2012-04-17)
- NATIONAL INSURANCE CO.LTD. v. SMT.KALPANA DAS AND OTHERS — Chhattisgarh High Court (2012-04-17)
- SMT.KALPANA DAS AND ANOTHER v. UDAY SALVI AND OTHERS — Chhattisgarh High Court (2012-04-17)
- NATIONAL INSURANCE CO.LTD. v. SMT.LAXMI BISWAS AND ANOTHER — Chhattisgarh High Court (2012-04-17)
- SMT.LAXMI VISHWAS AND ANOTHER v. UDAY SALVI AND OTHERS — Chhattisgarh High Court (2012-04-17)
- SMT SATABDI DAS v. RAJ KSHETRIYA — Chhattisgarh High Court (2012-04-17)
- STATE OF CHHATTISGARH v. BANAU RAM and ANOTHER — Chhattisgarh High Court (2012-04-17)
- GURUPAL SINGH v. SMT. KHATUN BEGAM and ANR. — Chhattisgarh High Court (2012-04-17)