I.M. QUDDUSI , PRASHANT KUMAR MISHRA

645 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• DILIP KUMAR JETHI v. SHYAM SUNDAR NARANG AND ANOTHER — Chhattisgarh High Court (2012-05-10)
• SHYAM KUMAR NARANG v. SMT. JYOTHI JATHI and 3 OTHERS — Chhattisgarh High Court (2012-05-10)
• THE ORIENTAL INSURA. CO. LTD. v. SMT. SHILPA and ORS. — Chhattisgarh High Court (2012-03-21)
• ORIENTAL INSURANCE CO. LTD. v. SARVAJEET KAUR and ORS. — Chhattisgarh High Court (2012-02-23)
• PURSHOTTAM BHAI SOLANKI v. THE ORIENTAL INSUR. COM. LTD. — Chhattisgarh High Court (2012-02-23)
• CENTRAL MINE PLANNING and DESIGN INSTITUTE v. SHRI SAURAV AGRAWAL and ANOTHER — Chhattisgarh High Court (2012-02-23)
• BRANCH MANAGER ORIENTAL INSU. CO. LTD. v. SMT.GUNESHWAR SAHU and ORS. — Chhattisgarh High Court (2012-02-02)
• TOPCHAND SAHU v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-12-09)
• BHOJRAJ CHOUDHARY and ORS. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2011-12-09)
• PURSHOTTAM BHAI SOLANKI v. THE ORIENTAL INSURANCE CO. LTD. — Chhattisgarh High Court (2011-11-24)