I.M.QUDDUSI,. PRADIP MOHANTY

42 recorded High Court judgment(s) · 2005–2006

Courts

Disposal nature

Recent judgments

• UNION OF INDIA v. HASYA RANJAN SAHOO — Orissa High Court (2006-04-05)
• DY.DIRECTOR GENERAL v. AKSHAYA KU.BISWAL — Orissa High Court (2006-03-31)
• SMT.PURNA PRAVA ROUL v. STATE — Orissa High Court (2006-03-23)
• SUBODH CH.DEBANATH v. UNION OF INDIA — Orissa High Court (2006-03-23)
• JIBANANANDA MOHAPATR v. UNION OF INDIA — Orissa High Court (2006-03-22)
• KELU CHARAN SAMAL v. STATE — Orissa High Court (2006-03-09)
• S.GOVINDA RAO v. UNION OF INDIA — Orissa High Court (2006-03-08)
• B.SURYANARAYANA v. UNION OF INDIA — Orissa High Court (2006-03-08)
• M.GANAPATI RAO v. UNION OF INDIA — Orissa High Court (2006-03-08)
• DILLIP KU JENA v. UNION OF INDIA. — Orissa High Court (2006-03-06)