LexI.M. QUDDUSI , NAWAL KISHORE AGARWAL
777 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 777 |
Disposal nature
| DISMISSED | 309 |
| PARTLY ALLOWED | 219 |
| DISPOSED OFF | 156 |
| ALLOWED | 90 |
| REJECTED | 2 |
| WITHDRAWN | 1 |
Recent judgments
- SMT. SEEMA SHARMA v. STATE OF C.G AND ORS. — Chhattisgarh High Court (2012-06-14)
- SUTIKSHAN YADAV v. STATE OF CHHATTISGARH and ANR. — Chhattisgarh High Court (2012-05-09)
- PANNALAL MOURYA v. STATE OF CHHATTISGARH and ANOTHER — Chhattisgarh High Court (2012-05-07)
- PREM SINGH CHOUHAN and ANR v. LM PANDEY and ANR. — Chhattisgarh High Court (2012-05-07)
- SANDIP KUMAR and ANR. v. SMT. SUKHMATI and ANR. — Chhattisgarh High Court (2012-05-07)
- MURIT LAL MISHRA AND OTHERS v. BAIJNATH TELI AND OTHERS — Chhattisgarh High Court (2012-05-07)
- MANISH UPADHYAY v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2012-03-29)
- GIRISH CHANDRA MISHRA and ORS. v. C.G. P.S.C. and ORS. — Chhattisgarh High Court (2012-03-29)
- MANISH TULI v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2012-03-29)
- MANISH UPADHYAY v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2012-03-29)