I.M. QUDDUSI , MANINDRA MOHAN SHRIVASTAVA

70 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• SUDARSHAN and ANR. v. PURNIMA BAI and ORS. — Chhattisgarh High Court (2011-08-05)
• THE ORIENTAL INSURANCE CO LTD v. RAJ KUMAR BANJARE AND OTHERS — Chhattisgarh High Court (2011-05-09)
• RAMJILAL THAWAITH and ORS. v. AMBUMAL — Chhattisgarh High Court (2011-05-09)
• UNITED INDIA INSUR. CO. LTD. v. BADE MAHAJAN and ORS. — Chhattisgarh High Court (2011-05-09)
• SMT.NIRMALA AGRAWAL v. KRISHNA MURARI AGRAWAL — Chhattisgarh High Court (2011-05-09)
• RELIANCE GENRAL INSURANCE CO. LTD. v. GURUBARI BAI and ORS. — Chhattisgarh High Court (2011-05-09)
• UNITED INDIA INSURANCE COMPANY LTD. v. KUSUM DEVI and ORS. — Chhattisgarh High Court (2011-05-09)
• LOCHAN RAM & ORS. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2011-05-06)
• RAM SWAROOP @ RUPPAN RAM v. HARI SINGH AND OTHERS — Chhattisgarh High Court (2011-05-06)
• THE ORIENTAL INSURANCE CO.LTD. v. SMT.BIGRIBAI and ORS. — Chhattisgarh High Court (2011-05-06)