I.M. QUDDUSI , G. MINHAJUDDIN

1,225 recorded High Court judgment(s) · 2011–2012

Courts

Chhattisgarh High Court

1225

PARTLY ALLOWED	513
DISMISSED	327
ALLOWED	285
DISPOSED OFF	95
WITHDRAWN	2
(unspecified)	1
DISSMISS FOR DEFAULT/NON-PROSECUTION	1
CONVERTED	1

JAY @ GUDDA JAISWAL v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2012-06-15)
WELCOME DISTILLERY PVT. LTD. v. JHUNARAM KAUSHIK and ORS. — Chhattisgarh High Court (2012-06-15)
MUS. SHEELA DEVI AND OTHERS v. KUMBHA BHAI BHAWAN BAHI and ORS — Chhattisgarh High Court (2012-06-15)
M/S PRAHLAD RAI AGRAWAL v. M/S HINDALCO INDUSTRIES LTD.AND OTHERS — Chhattisgarh High Court (2012-06-15)
M/S SARIN CONSTRUCTIONS v. STATE OF CHHATTISGARH AND OTHERS — Chhattisgarh High Court (2012-06-15)
STATE OF CHHATTISGARH AND OTHERS v. M/S SARIN CONSTRUCTION — Chhattisgarh High Court (2012-06-15)
MAHENDRA KUMAR SHUKLA v. STATE OF C.G. and ORS. — Chhattisgarh High Court (2012-06-15)
NAVIN KUMAR SAHA AND OTHERS v. JUGMAN BAI AND OTHERS — Chhattisgarh High Court (2012-06-15)
WELCOME DISTILLERY PVT. LTD. v. NARMADA BAI and ORS. — Chhattisgarh High Court (2012-06-15)
THE OREINTAL INSURANCE CO. LTD. v. PRAMILA BAI and ORS. — Chhattisgarh High Court (2012-06-15)