LexHULUVADI G. RAMESH, . S. VIMALA
44 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 44 |
Disposal nature
| DISPOSED OF | 30 |
| DISMISSED | 4 |
| ALLOWED | 4 |
| CLOSED | 3 |
| WITHDRAWN DISMISSED | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- THE CONTROLLER OF v. S. SWATHI — Madras High Court (2018-04-10)
- THE DIRECTORATE OF GOVERNMENT v. MINOR.M.S. AARTHY — Madras High Court (2017-06-12)
- Vijaya Bank v. The District Collector — Madras High Court (2017-06-12)
- Mr.N.Chandrasekaran v. The Manager, — Madras High Court (2017-06-12)
- THE DIRECTORATE OF GOVERNMENT v. MINOR.K.VARSHINIDEVI — Madras High Court (2017-06-12)
- Sri.D.Loganathan, v. State Bank of Mysore, — Madras High Court (2017-06-12)
- K.MAGESH v. DR.JAYSHREE MEHTA, MS, FICS, — Madras High Court (2017-06-12)
- S.Gracy Priscilla v. Indira Gandhi Medical College — Madras High Court (2017-06-12)
- M/s.State Bank of India, v. The District Collector — Madras High Court (2017-04-21)
- THE DIRECTOR OF SCHOOL v. A.UMA RANI — Madras High Court (2017-04-21)