LexHULUVADI G. RAMESH, M.V. MURALIDARAN
708 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 708 |
Disposal nature
| DISPOSED OF | 482 |
| DISMISSED | 76 |
| CLOSED | 54 |
| WITHDRAWN DISMISSED | 33 |
| ORDERED | 31 |
| ALLOWED | 20 |
| DISMISSED AS INFRUCTUOUS | 6 |
| PARTLY ALLOWED | 6 |
Recent judgments
- MRS. K. MARIA SUGANYA v. MR. DR. CHANDRAMOULI, IAS — Madras High Court (2018-09-17)
- A.UMA MARY v. DR.CHANDRAMOULI IAS — Madras High Court (2018-09-17)
- M.ARUL MARY v. MR.DR. CHANDRAMOULI, IAS — Madras High Court (2018-09-17)
- P.LYDIA METILDA v. MR.T.UDHAYACHANDRAN — Madras High Court (2018-08-29)
- M/S. K.K.P. SPINNING MILLS (P) v. M. SAI KUMAR, I.A.S. — Madras High Court (2018-08-29)
- C.RAJENDRAN v. KARTHIKEYAN — Madras High Court (2018-08-29)
- A.ESTHER LATHA v. MR.T.UDHAGACHANDRAN — Madras High Court (2018-08-29)
- J.SHANTHI LYDIA v. MR.T.UDHAYACHANDRAN — Madras High Court (2018-08-29)
- M.ANGELIN v. MR.T.UDHAYACHANDRAN — Madras High Court (2018-08-29)
- R.SIMION v. DR.L.SUBRAMANIYAN — Madras High Court (2018-08-29)