LexHULUVADI G. RAMESH, K. KALYANASUNDARAM
235 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 235 |
Disposal nature
| DISPOSED OF | 134 |
| DISMISSED | 76 |
| ALLOWED | 8 |
| WITHDRAWN DISMISSED | 5 |
| PARTLY ALLOWED | 4 |
| DISMISSED AS INFRUCTUOUS | 4 |
| CLOSED | 2 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- PRINCIPAL COMMISSIONER OF v. M/S. THE ZIGMA TECHNOLOGIES(I) — Madras High Court (2018-11-02)
- PRINCIPAL COMMISSIONER OF v. K.K.POTTANERIPACCS LTD — Madras High Court (2018-11-02)
- THE COMMISSIONER OF INCOME TAX v. BHARAHT COAL CHEMICALS LTD — Madras High Court (2018-11-02)
- THE COMMISSIONER OF INCOME TAX v. TAMIL NADU URBAN DEVELOPMENT — Madras High Court (2018-11-01)
- S. EASWARAMOORTHY v. THE DISTRICT REVENUE OFFICER — Madras High Court (2018-11-01)
- COMMISSIONER OF INCOME TAX v. T. JOHNSON — Madras High Court (2018-11-01)
- THE COMMISSIONER OF v. M/S BALLY TECHNOLOGIES INDIA — Madras High Court (2018-11-01)
- THE COMMISSIONER OF INCOME v. ORACLE TRADING COMPANY PVT — Madras High Court (2018-11-01)
- THE COMMISSIONER INCOME TAX v. JAYASATHYA SURESH — Madras High Court (2018-11-01)
- THE COMMISSIONER OF v. M/S. ADDISON & COMPANY LTD — Madras High Court (2018-11-01)