LexHULUVADI G.RAMESH
5,260 recorded High Court judgment(s) · 2008–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 5260 |
Disposal nature
| DISPOSED | 2023 |
| Partly Allowed | 1491 |
| DISMISSED | 817 |
| ALLOWED | 590 |
| ALLOWED AND REMANDED | 218 |
| Dismissed for Non-Prosecution | 46 |
| IA/Memo/VK/OP in disposal | 36 |
| Converted | 23 |
Recent judgments
- SHRI T VENKATASWAMY v. THE BHAVASARA KSHATRIYA CO OPERATIVE BANK — Karnataka High Court (2015-02-13)
- SRI. K. SURYANARAYANA v. KARNATAKA STATE TRANSPORT AUTHORITY — Karnataka High Court (2015-02-13)
- K. RAMESH v. STATE OF KARNATAKA — Karnataka High Court (2015-02-12)
- V SANTOSH KUMAR v. STATE OF KARNATAKA — Karnataka High Court (2015-02-12)
- B HONNAIAH S/O LATE BORAIAH v. HANUMANTHAPPA S/O LATE BORAIAH — Karnataka High Court (2015-02-12)
- SRI P.R. SRIRANGA v. THE REGIONAL TRANSPORT — Karnataka High Court (2015-02-12)
- SRI. PRASANNA KUMAR v. THE REGIONAL TRANSPORT — Karnataka High Court (2015-02-12)
- H. NAGESH v. THE REGIONAL TRANSPORT OFFICER — Karnataka High Court (2015-02-12)
- G.M. HALAPPA v. STATE OF KARNATAKA — Karnataka High Court (2015-02-11)
- SUBBAMMA W/O T A THIPPE GOWDA v. L S VASUDEVA MURTHY — Karnataka High Court (2015-02-11)