HULUVADI G.RAMESH,D.V.SHYLENDRA KUMAR

31 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• SMT. GOWRAWWA W/O LATE GURUBASAYYA VASTRAD ORS v. THE ASSISTANT COMMISSIONER ORS — Karnataka High Court (2013-03-22)
• THE MANAGING DIRECTOR, NEKRTC, ANR v. VISHWANATH S/O RACHAPPA — Karnataka High Court (2013-03-21)
• SMT. SRIDEVI W/O LATE RAJ KUMAR JOTEPPA v. BASAVARAJ S/O GUNDERAO PATIL AND ANR — Karnataka High Court (2013-03-21)
• SRI. BHIMARAYA SHIRASHYAD S/O KASHIRAYA v. BHEEMASHANKAR KARMUNGI S/O BASAPPA KARMUNGI — Karnataka High Court (2013-03-20)
• S.VENKATESHWAR RAO S/O. NARASIMHA RAOANDORS v. THE GURUNANAK DEV POLYTECHNIC COLLEGE,AND ORS — Karnataka High Court (2013-03-19)
• SRI NANAK JHIRA SAHEB FOUNDATION v. S.VENKATESHWAR RAO S/O. NARASIMHA RAO — Karnataka High Court (2013-03-19)
• UNION OF INDIA ORS v. R. GEETHA D/O RAMACHANDRA ORS — Karnataka High Court (2013-03-18)
• AMOGHSIDDA S/O LAGMANNA v. THE DIVISIONAL CONTROLLER NEKRTC — Karnataka High Court (2013-03-15)
• THE MANAGING DIRECTOR v. MALLAPPA S/O JATTEPPA CHAKRA — Karnataka High Court (2013-03-15)
• APPASAB LACHCHAPPA DANDHARGI v. PANDU ANNAPPA SUGAR AND ANR — Karnataka High Court (2013-03-15)