HRISHIKESH ROY, . ANIL K.NARENDRAN

39 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• SUKUMARAN.K v. RANJAY MOOSHAHARY — Kerala High Court (2019-08-21)
• BABU C.G. v. THE SOUTH INDIAN BANK LTD. — Kerala High Court (2019-08-21)
• INDURAJ.V.R v. STATE OF KERALA — Kerala High Court (2019-08-21)
• THE UNION OF INDIA v. RAJAMMA — Kerala High Court (2019-08-21)
• JOSE C.E. v. THE STATE CHIEF INFORMATION COMMISSION, — Kerala High Court (2019-08-20)
• RANKAN, v. STATE OF KERALA, — Kerala High Court (2019-08-20)
• JOY C.J., v. THE DISTRICT COLLECTOR, — Kerala High Court (2019-08-20)
• MANI, v. JAYASREE, — Kerala High Court (2019-08-20)
• RUSSEL JOY, v. STATE OF KERALA — Kerala High Court (2019-08-20)
• WEBUILD (P) LTD v. GOVERNMENT OF KERALA — Kerala High Court (2019-08-20)