LexHRISHIKESH ROY, . A.K.JAYASANKARAN NAMBIAR
1,217 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1217 |
Disposal nature
| DISMISSED | 349 |
| CLOSED | 312 |
| DISPOSED OF | 153 |
| DISMISSED AS WITHDRAWN | 139 |
| ALLOWED | 126 |
| DISMISSED AS INFRUCTUOUS | 60 |
| DISMISSED AS NOT PRESSED | 46 |
| DISMISSED FOR NON PROSECUTION | 12 |
Recent judgments
- THE RESERVE BANK OF INDIA v. RISE CAPITAL OPERATIVE FINANCE PRIVATE LIMITED, — Kerala High Court (2019-09-19)
- M.MURALI v. STATE OF KERALA — Kerala High Court (2019-09-18)
- JIJO MATHEW v. SECRETARY — Kerala High Court (2019-09-05)
- KEVIN MATHEW v. THE VELLIYAMATTOM GRAMA PANCHAYAT — Kerala High Court (2019-09-05)
- G.TITUS MANOHARAN, v. THE AUTHORIZED OFFICER, — Kerala High Court (2019-09-05)
- MUHAMMED RASHEED v. REGIONAL TOWN PLANNER — Kerala High Court (2019-09-05)
- NAIPUNYA SCHOOL OF MANAGEMENT v. ARJUN SHAJI — Kerala High Court (2019-09-05)
- STATE OF KERALA v. V.S.ACHUTHANANDAN — Kerala High Court (2019-09-05)
- D.C.MILLS (P) LTD v. AUTHORISED OFFICER — Kerala High Court (2019-09-05)
- THE CHIEF EXECUTIVE TRUSTEE v. THE KERALA UNIVERSITY OF HEALTH SCIENCE, — Kerala High Court (2019-09-05)