HONRABLE . R.B. MISRA, . V.K. SHARMA

645 recorded High Court judgment(s) · 2008–2013

Courts

Disposal nature

Recent judgments

• PYARE LAL v. STATE — Himachal Pradesh High Court (2013-04-17)
• MS FOZAL POWER PVT.LTD v. STATE — Himachal Pradesh High Court (2013-04-17)
• HP UNEMPLOYED TRAINED LANGUAGE v. K.SANJAY MURTHY — Himachal Pradesh High Court (2013-04-17)
• HARPAL SINGH v. HP STATE COOPERATIVE BANK — Himachal Pradesh High Court (2013-04-17)
• COURT ON ITS OWN MOTION v. STATE OF H.P OTHERS — Himachal Pradesh High Court (2013-04-17)
• POONAM THAKUR v. STATE — Himachal Pradesh High Court (2013-04-16)
• MAST RAM v. SATISH KUMAR — Himachal Pradesh High Court (2013-04-16)
• DEEP RAM v. STATE — Himachal Pradesh High Court (2013-04-16)
• DOGRA PRIVATE ITI v. UNION OF INDIA — Himachal Pradesh High Court (2013-04-16)
• SURESH KUMAR v. STATE — Himachal Pradesh High Court (2013-04-11)