HONRABLE . R.B. MISRA
75 recorded High Court judgment(s) · 2005–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 75 |
Disposal nature
| Dismissed | 48 |
| Allowed | 15 |
| DISMISSED | 7 |
| Disposed Off | 4 |
| COMPROMISE AT ADMISSION STAGE | 1 |
Recent judgments
- VIPAN KUMAR v. SAPNA DEVI — Himachal Pradesh High Court (2013-07-11)
- SANJAY KUMAR v. STATE — Himachal Pradesh High Court (2013-07-03)
- STATE v. KULDEEP SINGH — Himachal Pradesh High Court (2013-06-11)
- TARA DEVI v. BISHAN DASS — Himachal Pradesh High Court (2013-06-11)
- STATE v. RAM KUMAR — Himachal Pradesh High Court (2013-06-10)
- STATE v. KANTA DEVI — Himachal Pradesh High Court (2013-06-10)
- STATE v. SUBHASH CHAND — Himachal Pradesh High Court (2013-06-03)
- JITENDER MEHTA (AFTER DB) v. STATE — Himachal Pradesh High Court (2012-08-22)
- UNION OF INDIA v. SURESH KUMAR — Himachal Pradesh High Court (2012-07-25)
- MS SATYA METALS AT 3.30 P M v. UNION OF INDIA — Himachal Pradesh High Court (2012-05-31)
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