LexHONRABLE . R.B. MISRA,BOARD OF COURT CATEGORY WISE DIVISION BENCH
59 recorded High Court judgment(s) · 2004–2012
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 59 |
Disposal nature
| Disposed Off | 52 |
| Dissmiss For Default/Non-Prosecution | 4 |
| Dismissed | 3 |
Recent judgments
- SAUJA v. STATE — Himachal Pradesh High Court (2012-02-29)
- RAKESH KUMAR v. STATE — Himachal Pradesh High Court (2011-08-23)
- BHARTIYA MAZDOOR SANGH v. STATE — Himachal Pradesh High Court (2011-05-06)
- YOG RAJ v. H.P.PUBLIC WORKS DEPTT. — Himachal Pradesh High Court (2011-03-07)
- DR.SURESH SHARMA v. STATE — Himachal Pradesh High Court (2010-12-21)
- JAI KISHAN v. STATE — Himachal Pradesh High Court (2010-11-29)
- ASHWANI KUMAR v. STATE — Himachal Pradesh High Court (2010-08-11)
- MURARI LAL v. HRTC — Himachal Pradesh High Court (2010-08-02)
- SHER BAHADUR v. STATE — Himachal Pradesh High Court (2010-08-02)
- AMAR CHAND v. STATE — Himachal Pradesh High Court (2010-07-29)