HONOURABLE THE CHIEF JUSTICE

1,294 recorded High Court judgment(s) · 2006–2023

Courts

Disposal nature

Recent judgments

• X v. IN RE- STATE OF ARUNACHAL PRADESH AND 2 ORS. — Gauhati High Court (2023-07-31)
• RITAMONI BARALUA v. DR. OM PRAKASH, IAS — Gauhati High Court (2023-05-02)
• MOFUR UDDIN v. FAZLUL HAQUE CHOUDHURY — Gauhati High Court (2023-05-02)
• RUKMINI RAY AND ANR. v. PRASANTA DUTTA AND 2 ORS. — Gauhati High Court (2023-04-12)
• MADHU RAM RABHA AND 4 ORS. v. MANINDER SINGH, IAS AND 2 ORS. — Gauhati High Court (2023-04-12)
• PRATIMA RAY v. ALOK KUMAR, IAS AND ANR. — Gauhati High Court (2023-04-12)
• LAL BABU GOALA v. SEMINA YASMIN ARA RAHMAN AND 2 ORS. — Gauhati High Court (2023-04-12)
• BABUL CHANDRA MAZUMDAR v. NIROLA PHANCHOPI, — Gauhati High Court (2023-04-12)
• HAZRAT @ HAZARAT ALI v. B KALYAN CHAKRAVARTHY AND 2 ORS — Gauhati High Court (2023-04-12)
• PRODIP KUMAR CHUTIA v. A.B. MD. EUNUS and 4 ORS. — Gauhati High Court (2023-04-12)