LexHON'BLE THE CHIEF JUSTICE
46,256 recorded High Court judgment(s) · 2000–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 31959 |
| Uttarakhand High Court | 5995 |
| Manipur High Court | 3612 |
| High Court of J&K and Ladakh | 2038 |
| Bombay High Court | 1368 |
| Tripura High Court | 824 |
| Sikkim High Court | 284 |
| Jharkhand High Court | 158 |
Disposal nature
| ALLOWED | 15859 |
| DISMISSED | 7875 |
| REJECTED | 6542 |
| DISPOSED OFF | 3337 |
| Disposed Off | 2677 |
| DISPOSED | 1841 |
| Closed | 1212 |
| Dismissed | 859 |
Recent judgments
- BACHASPATIMAYUM BIRENDRA SHARMA v. KHAIDEM MENJOR SINGH AND 2 ORS. — Manipur High Court (2026-06-03)
- Rarry Mangsatabam v. M Basanta Kumar Sharma and 8 Ors — Manipur High Court (2026-06-02)
- RAMKUMAR TOPPO v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- KHUNDRAKPAM INDRAKUMAR SINGH v. STATE OF MANIPUR AND 4 ORS — Manipur High Court (2026-06-01)
- SMT. LAISHRAM NINGOL SUJITA DEVI v. LAISHRAM MODHU @ MODHUCHANDRA SINGH REPRESNTED BY HIS LR AND 6 ORS. — Manipur High Court (2026-05-25)
- SMT. LAISHRAM NINGOL SUJITA DEVI v. LAISHRAM MODHU @ MODHUCHANDRA SINGH REPRESNTED BY HIS 4 LRS AND 6 ORS. — Manipur High Court (2026-05-25)
- SMT. LAISHRAM NINGOL SUJITA DEVI v. LAISHRAM MODHU @ MODHUCHANDRA SINGH REPRESNTED BY HIS LR AND 6 ORS. — Manipur High Court (2026-05-25)
- SMT. LAISHRAM NINGOL SUJITA DEVI v. LAISHRAM MODHU @ MODHUCHANDRA SINGH REPRESNTED BY HIS LR AND 6 ORS. — Manipur High Court (2026-05-25)
- Smt. Tulsi Roy (Sarkar) and ors v. Sri Gouranga Chandra Roy and ors — Tripura High Court (2026-05-25)
- Laiphrakpam Tomba Singh v. Laimapokpam Ongbi Tondon Devi — Manipur High Court (2026-05-20)