HON,BLE SUBHASIS DASGUPTA, HARISH TANDON

56 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• BIRAJ CHANDRA PAUL v. State of West Bengal — Calcutta High Court (2021-07-20)
• PRASENJIT ROY @ HANG v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-07-20)
• DIPAL MUKHIA v. State of West Bengal — Calcutta High Court (2021-07-20)
• ABHIJIT DAS @ BISWAJIT v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-07-20)
• MAJINUR RAHAMAN AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-07-20)
• AWDHESH KUMAR SINGH v. UNION OF INDIA AND ANR — Calcutta High Court (2021-07-20)
• DILIP SARKAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-07-20)
• MANJAN ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-07-15)
• DEOLAL SAH @ DEOLAL SHA v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-07-15)
• BAPPA SARKAR AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-07-15)