HON,BLE SUBHASIS DASGUPTA

55 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• M/S. KAMALA TEA COMPANY LTD. AND ORS v. State of West Bengal AND ORS — Calcutta High Court (2021-03-26)
• DEBABRATA DEY AND ANR v. STATE OF WEST BENGAL AND ORS — Calcutta High Court (2021-03-26)
• DELWAR HUSSAIN v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2021-03-25)
• ALOMGIR RAHAMAN v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2021-03-25)
• SOMA CHAKRABORTY v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2021-03-25)
• M/S. NAMTRAW IMFL BONDED WAREHOUSE v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2021-03-25)
• JAHIRUL ISLAM SHEIKH v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2021-03-25)
• SUBHANKAR SINHA v. THE STATE OF WEST BENGAL — Calcutta High Court (2021-03-25)
• ALINA PRADHAN v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2021-03-25)
• ROSHNAI ALI v. The State of West Bengal And Anr — Calcutta High Court (2021-03-25)