HON BLE . ACHINTYA MALLA BUJOR BARUA, . PRASANTA KUMAR DEKA

47 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• MANGLA DAS v. THE UNION OF INDIA AND 4 ORS. — Gauhati High Court (2021-09-04)
• AJUFA KHATUN @ UJUFA KHATUN v. THE UNION OF INDIA AND 4 ORS — Gauhati High Court (2020-03-03)
• MARIUM NESSA @ MORIUM KHATOON v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2019-11-15)
• MAROM ALI @ MORON ALI AND ANR. v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2019-01-18)
• AZAHAR HUSSAIN v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2019-01-18)
• HEKMOT ALI AND ANR. v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2019-01-18)
• KAYOM ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2019-01-18)
• DULAL CHANDRA PAUL v. THE UNION OF INDIA and 3 ORS. — Gauhati High Court (2019-01-18)
• SMT. MOSTIMAYA LIMBU v. UNION OF INDIA AND 5 ORS. — Gauhati High Court (2019-01-17)
• SETI BIBI v. THE UNION OF INDIA and 4 ORS. — Gauhati High Court (2019-01-17)